SPA/974/2018
2023 Latest Caselaw 2918 UK

                    Office Notes,
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SL.
         Date       or directions                     COURT'S OR JUDGES'S ORDERS
No
                   and Registrar's
                      order with
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      29.09.2023                     SPA No. 974 of 2018
                                     Sri Vipin Sanghi, C.J.
                                     Sri Rakesh Thapliyal, J.

1. Mr. J.C. Pande, learned Standing Counsel for the State- appellants.

2. Mr. Tapan Singh, learned counsel for the respondent.

3. Urgency application is allowed

4. Since it is stated that the present special appeal is covered by another judgment rendered by this Court, list on 10.10.2023.

                                      (Rakesh Thapliyal, J.)           (Vipin Sanghi, C.J.)
                                                 29.09.2023                   29.09.2023
                                     NISHANT