CRLA/466/2022
2023 Latest Caselaw 2754 UK

               Office Notes,
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      Date                                    COURT'S OR JUDGES'S ORDERS
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                                 CRLA No. 466 of 2022
                                 Hon'ble Manoj Kumar Tiwari, J.

Hon'ble Pankaj Purohit, J.

(1) Mr. R.S. Sammal, learned counsel for the appellant.

(2) Mr. R.K. Joshi, learned Brief Holder for the State of Uttarakhand.

(3) Learned State Counsel points out that on 20.09.2023 date is fixed for pronouncement of judgment in the trial pending against co-accused, namely, Deepali @ Khushi before Children Court, Udham Singh Nagar.

(4) On the request of learned State Counsel, list this case on 26.09.2023.

(Pankaj Purohit, J.) (Manoj Kumar Tiwari, J.) 19.09.2023 Aswal