CRLA/386/2022
2023 Latest Caselaw 2734 UK

Citation : 2023 Latest Caselaw 2734 UK
Judgement Date : 18 September, 2023

Uttarakhand High Court

CRLA/386/2022 on 18 September, 2023

                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                      COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures
                                  CRLA No.386 of 2022
                                  Hon'ble Pankaj Purohit, J.

Mr. Vinod Sharma, learned counsel for the appellant.

2. Mr. K.S. Rawal, learned A.G.A for the State.

3. Arguments heard.

4. Judgment reserved.

(Pankaj Purohit, J.) 18.09.2023 SK

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