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WPSS/1670/2023
2023 Latest Caselaw 2713 UK

Citation : 2023 Latest Caselaw 2713 UK
Judgement Date : 15 September, 2023

Uttarakhand High Court
WPSS/1670/2023 on 15 September, 2023
                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                     COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures
                                  WPSS No.1670 of 2023

                                  Hon'ble Rakesh Thapliyal, J.

1. Mr. V.B.S. Negi, learned Senior Counsel, assisted by Mr. Ankush Negi, learned counsel for the Petitioner.

2. Mr. Sachin Mehta, learned Brief Holder for the State of Uttarakhand.

3. By means of this petition, the petitioner seeks the following reliefs:-

i. Issue a writ of order or direction in the nature of mandamus directing the respondents to consider the candidature of the petitioners on the post of Assistant teacher LT Grade Physical Education from the day juniors to the petitioners have been promoted/absorbed on the post of assistant Teacher L.T. Grade (Physical Education).

ii. Issue any other or further writ, order or direction which this Hon'ble Court may deem fit and proper in the circumstances of the case.

iii. Award the cost of the writ petition in favour of the petitioners."

4. Counsel for the petitioner fairly submits that the issues, as raised in this writ petition, are squarely covered by a judgment rendered by this Court dated 15.09.2021 passed in Writ Petition (S/S) No.649 of 2021, Ramesh Singh Bhandari versus State of Uttarakhand and others, with Writ Petition (S/S) No.2288 of 2019, Ranveer Singh Rana and another versus State of Uttarakhand and others.

5. This fact has not been disputed by learned State Counsel. He submits that the issues, as raised in this writ petition, are squarely covered by the aforesaid judgment.

6. In view of this, the writ petition is disposed of in the light of the aforesaid judgment passed by this Court in Writ Petition (S/S) No. 649 of 2021, Ramesh Singh Bhandari versus State of Uttarakhand and others, with Writ Petition (S/S) No. 2288 of 2019, Ranveer Singh Rana and another versus State of Uttarakhand and others.

(Rakesh Thapliyal, J.) 15.09.2023

R.Bisht

 
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