AO/372/2023
2023 Latest Caselaw 2711 UK

Citation : 2023 Latest Caselaw 2711 UK
Judgement Date : 14 September, 2023

Uttarakhand High Court

AO/372/2023 on 14 September, 2023

                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                      COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures
                                  AO No. 372 of 2023
                                  Hon'ble Manoj Kumar Tiwari, J.

Hon'ble Alok Kumar Verma, J.

(1) Mr. Gaurav Kandpal, learned counsel for the appellant.

(2) Arguments heard.

(3) Judgment reserved.

(Alok Kumar Verma, J.)(Manoj KumarTiwari, J.) 14.09.2023

Nahid

Download the LatestLaws.com Mobile App