WPSS/140/2023
2023 Latest Caselaw 3158 UK

               Office Notes,
              reports, orders
SL.           or proceedings
      Date                                 COURT'S OR JUDGES'S ORDERS
No           or directions and
             Registrar's order
             with Signatures
                                 WPSS No. 140 of 2023
                                 Hon'ble Pankaj Purohit, J.

Mr. B.M. Pingal, learned counsel for the petitioner.

2. Mr. Narayan Dutt, learned Standing Counsel for the State of Uttarakhand/ respondent nos.1 to 3.

3. Mr. Ramji Shrivastava, learned counsel for respondent no.4/Uttarakhand Medical Service Selection Board.

4. List alongwith connected matters on 16.10.2023, immediately after fresh cases for dictation of judgment.

(Pankaj Purohit, J.) 13.10.2023 PN