CRLR/738/2023
2023 Latest Caselaw 3091 UK

                      Office Notes,
                   reports, orders or
SL.                 proceedings or
         Date                                           COURT'S OR JUDGES'S ORDERS
No                   directions and
                   Registrar's order
                    with Signatures
      11.10.2023                        CRLR No.738 of 2023
                                        Hon'ble Alok Kumar Verma, J.

Proposed Revision has been filed against the judgment dated 05.09.2023, passed by learned Judge, Family Court, Haridwar in Original Suit No.345 of 2019, by which, the Application, filed by the revisionist - applicant under Section 125 of the Code of Criminal Procedure, 1973, has been dismissed.

2. Heard Mr. Pankaj Miglani, learned counsel for the proposed revisionist.

3. Admit.

4. Issue notice to the respondent. Steps to be taken within three days.

5. List on 29.11.2023.

(Alok Kumar Verma, J.) 11.10.2023 Pant/