Citation : 2023 Latest Caselaw 3061 UK
Judgement Date : 10 October, 2023
WPSS No.2338 of 2022 With WPSS No.2174 of 2022; WPSS No.2179 of 2022; WPSS No.2180 of 2022; WPSS No.2182 of 2022; WPSS No.2184 of 2022; WPSS No.2186 of 2022; WPSS No.2211 of 2022; WPSS No.2212 of 2022; WPSS No.2258 of 2022; WPSS No.2259 of 2022; WPSS No.2260 of 2022; WPSS No.2280 of 2022; WPSS No.2298 of 2022; WPSS No.2306 of 2022; WPSS No.2315 of 2022; WPSS No.2340 of 2022; WPSS No.2344 of 2022; WPSS No.2348 of 2022; WPSS No.2349 of 2022; WPSS No.2353 of 2022; WPSS No.2382 of 2022; WPSS No.2386 of 2022; WPSS No.2407 of 2022; WPSS No.2467 of 2022; WPSS No.2469 of 2022; WPSS No.2476 of 2022; WPSS No.2494 of 2022; WPSS No.3 of 2023; WPSS No.16 of 2023; WPSS No.67 of 2023; WPSS No.68 of 2023; WPSS No.78 of 2023; WPSS No.86 of 2023; WPSS No.87 of 2023; WPSS No.88 of 2023; WPSS No.89 of 2023; WPSS No.101 of 2023; WPSS No.102 of 2023; WPSS No.146 of 2023; WPSS No.147 of 2023; WPSS No.635 of 2023 Hon'ble Ravindra Maithani, J.
Mr. B.D. Pande, Mr. S.K. Mandal, Dr. Pramod Kumar, Ms. Neetu Singh, Mr. Vinod Chandra, Mr. Kishore Kumar, Mr. I.D. Paliwal, Mr. Kishore Rai, Mr. Vinod Tiwari, Mr. G.D. Joshi, Advocates for the petitioners.
Mr. Ashish Joshi and Ms. Indu Sharma, Advocates for the respondents.
Arguments heard.
Judgment reserved.
(Ravindra Maithani, J.) 10.10.2023 Sanjay
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