Citation : 2023 Latest Caselaw 3423 UK
Judgement Date : 8 November, 2023
Office Notes,
reports,
orders or
proceedings
SL.
Date or directions COURT'S OR JUDGES'S ORDERS
No
and
Registrar's
order with
Signatures
WPMS No. 3134 of 2023
Hon'ble Vivek Bharti Sharma, J.
Mr. Siddhartha Sah, counsel for the petitioners. Mr.Yogesh Chand Tewari, Standing Counsel along with Mr. Devesh Ghildiyal, Brief Holder for the State.
2. At the time of hearing, it is observed that the type version of the order of the Civil Judge (Junior Division), Nainital is not correctly typed and there are many mistakes in the spelling of the words.
3. Counsel for the petitioner seeks and is granted time to file correct typed copy of the said impugned judgment.
4. List this case on 06.12.2023.
(Vivek Bharti Sharma, J.) 08.11.2023 Mamta
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