SA/55/2023
2023 Latest Caselaw 1484 UK

                      Office Notes,
                   reports, orders or
SL.                 proceedings or
         Date                                        COURT'S OR JUDGES'S ORDERS
No                   directions and
                   Registrar's order
                    with Signatures
      24.05.2023
                                        SA No. 55 of 2023
                                        Hon'ble Alok Kumar Verma, J.

Heard Mr. Ramji Srivastava, learned counsel for the appellants, Mr. I.P.Kohli, learned Standing Counsel for respondent nos. 1 & 2, Mr. Ravindra Singh Bisht, learned counsel for respondent nos. 5 and 6 and Mr. Vipul Sharma, learned counsel for respondent no.7.

2. Mr. Vipul Sharma relied upon a judgment passed by Hon'ble High Court of Patna in "Kishori Devi and Others vs. Rameshwar Prasad, 2017 SCC OnLine Pat 3715", and a judgment dated 13.07.2018, passed by Hon'ble High Court of Judicature at Madras in SA No. 848 of 2016 "S. Rajeswari vs. Perumal and Another".

3. List on 26.05.2023.

4. Case law, if any, may be filed by the appellants by tomorrow.

(Alok Kumar Verma, J.) 24.05.2023 Nahid