C482/1406/2014
2023 Latest Caselaw 1418 UK

                Office Notes,
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                                  C482 No. 1406 of 2014
                                  Hon'ble Pankaj Purohit, J.

Mr. Pawan Mishra, learned counsel for the applicant.

2. Mr. T.C. Aggarwal, learned Deputy Advocate General with Ms. Lata Negi, learned Brief Holder for the State.

3. Arguments heard.

4. Judgment reserved.

(Pankaj Purohit, J.) 19.05.2023

Shubham