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AO/418/2009
2023 Latest Caselaw 1411 UK

Citation : 2023 Latest Caselaw 1411 UK
Judgement Date : 19 May, 2023

Uttarakhand High Court
AO/418/2009 on 19 May, 2023
SL.          Office Notes,
No.   Date      reports,
               orders or                COURT'S OR JUDGE'S ORDERS
             proceedings
             or directions
                  and
              Registrar's
              order with
              Signatures
                             AO No. 418 of 2009

                             Hon'ble Rakesh Thapliyal, J.

1. Mr. Girish Chandra Lakhchaura, learned counsel for the appellant, Mr. Deepak Rawat, learned counsel for the respondent no.2

2. Learned counsel for the appellant shall take steps to serve respondent no.3 by both modes within three days.

3. List this matter on 23.06.2023.

4. In the meantime, learned counsel for the appellant shall file English Translation of the impugned judgment.

(Rakesh Thapliyal, J.) 19.05.2023 Kaushal

 
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