CRLR/140/2013
2023 Latest Caselaw 1402 UK

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                                  CRLR No.140 of 2013
                                  Hon'ble Pankaj Purohit, J.

Mr. Sachin, learned counsel for the revisionist.

2. Mr. K.S. Rawal, learned A.G.A. along with Mr. Balvinder Singh, learned Brief Holder for the State.

3. Arguments heard.

4. Judgment reserved.

(Pankaj Purohit, J.) 19.05.2023 AK