C482/1410/2014
2023 Latest Caselaw 1305 UK

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                                  C482 No.1410 of 2014
                                  Hon'ble Pankaj Purohit, J.

Mr. Nagesh Aggarwal, learned counsel for the applicant.

2. Mr. Kuldeep Singh Rawal, learned A.G.A. with Mr. Pankaj Joshi, learned Brief Holder for the State.

3. Mr. Ahsutosh Thakral, learned counsel for respondent nos.2 and 3.

4. Argument heard.

5. Judgment reserved.

(Pankaj Purohit, J.) 09.05.2023

Shubham