FA/7/2023
2023 Latest Caselaw 1304 UK

                    Office Notes,
                   reports, orders
                   or proceedings
SL.
         Date       or directions                        COURT'S OR JUDGES'S ORDERS
No
                   and Registrar's
                      order with
                     Signatures
      09.05.2023                     FA No. 07 of 2023
                                     Hon'ble Vipin Sanghi, C.J.
                                     Hon'ble Rakesh Thapliyal, J.

1. Mr. Vishwa Prakash Bahuguna, learned counsel for the appellant.

2. Issue notice to the respondent, returnable on 09.10.2023, by all permitted modes, including electronically.

3. Before the next date, the appellant should place on record the true English translation of the impugned judgment.

4. Let the parties remain present in Court on the next date.

5. List on 09.10.2023.

                                          (Rakesh Thapliyal, J.)           (Vipin Sanghi, C.J.)
                                              09.05.2023                       09.05.2023
                                     Rahul