SPA/54/2023
2023 Latest Caselaw 793 UK

                    Office Notes,
                   reports, orders
                   or proceedings
SL.
         Date       or directions                         COURT'S OR JUDGES'S ORDERS
No
                   and Registrar's
                      order with
                     Signatures
      23.03.2023                     SPA No. 54 of 2023
                                     Sri Vipin Sanghi, C.J.
                                     Sri Alok Kumar Verma, J.

Mr. Anil Anthwal, learned counsel for the appellant.

Mr. S.S. Chaudhary, learned Brief Holder for the State of Uttarakhand.

Mr. Harsh Vardhan Dhanik, learned counsel for respondent no. 3.

The judgment of this Court, in Writ Petition (M/S) No. 1132 of 2020, has been brought to the notice of the learned counsel for the parties.

Counsel for the appellant seeks an adjournment to examine the said judgment.

At his request, list on 29.03.2023.

                                         (Alok Kumar Verma, J.)             (Vipin Sanghi, C.J.)
                                              23.03.2023                        23.03.2023
                                     Rahul