CLCON/154/2022
2023 Latest Caselaw 700 UK

                Office Notes,
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      Date                                     COURT'S OR JUDGES'S ORDERS
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                                  CLCON No. 154 of 2022
                                  Hon'ble Manoj Kumar Tiwari, J.

Mr. B.M. Pingal, learned counsel for the petitioner.

Mr. J.S. Bisht, learned Standing Counsel for the State.

Mr. I.D. Paliwal, learned Standing Counsel for State of U.P.

Learned counsel appearing for respondent no. 3 Mr. I.D. Paliwal submits that State of U.P. has complied the judgment as regards the liability, which come to State of U.P.

List this matter on 05.04.2023 along with CLCON No. 298 of 2018.

(Manoj K.Tiwari, J.) 18.03.2023 PR