CLR/37/2023
2023 Latest Caselaw 646 UK

                      Office Notes,
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         Date                                      COURT'S OR JUDGES'S ORDERS
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      15.03.2023                        CLR No.37 of 2023
                                        Hon'ble Alok Kumar Verma, J.

Present Civil Revision has been filed under Section 25 of the Provincial Small Cause Courts Act, 1887 against the judgment and decree dated 14.12.2022, passed by the learned Judge, Small Causes Court/ Ist Additional District Judge, Haldwani, District Nainital in SCC Suit No.13 of 2015, "Rajesh Chandra vs. Umesh Chandra Nainwal and Another" by which, the said SCC suit has been dismissed.

Heard Mr. Siddhartha Sah, learned counsel for the revisionist.

Admit.

Issue notice to the respondents. Steps to be taken within three days. List this case on 26.06.2023.

(Alok Kumar Verma, J.) 15.03.2023 Neha