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CRLR/391/2023
2023 Latest Caselaw 1679 UK

Citation : 2023 Latest Caselaw 1679 UK
Judgement Date : 19 June, 2023

Uttarakhand High Court
CRLR/391/2023 on 19 June, 2023
                 Office Notes,
                reports, orders
SL.             or proceedings
       Date                                         COURT'S OR JUDGES'S ORDERS
No             or directions and
               Registrar's order
                with Signatures
      19.06.                       CRLR No.391 of 2023
      2023                         Hon'ble Alok Kumar Verma, J.

Heard Mr. Prakash Chandra, learned counsel

for the proposed revisionists and Mrs. Manisha

Rana Singh, learned AGA assisted by Mr. P.S.

Uniyal and Ms. Shivali Joshi, learned Brief Holders

for the State.

2. Learned counsel for the proposed revisionists

has sought two weeks' time to file copy of the

judgment of the learned Trial Court and evidence,

produced by the prosecution.

3. List on 26.06.2023 as a fresh case.

(Alok Kumar Verma, J.) 19.06.2023 Pant/

 
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