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WPMS/1328/2023
2023 Latest Caselaw 1793 UK

Citation : 2023 Latest Caselaw 1793 UK
Judgement Date : 5 July, 2023

Uttarakhand High Court
WPMS/1328/2023 on 5 July, 2023
             Office Notes, reports,
             orders or proceedings
SL.
      Date   or directions and        COURT'S OR JUDGES'S ORDERS
No
             Registrar's order with
             Signatures


                                      WPMS No.1328 of 2023
                                      Hon'ble Sharad Kumar Sharma, J.

Mr. Anshu Kumar, Advocate for the petitioner.

The learned counsel for the petitioner is directed to supply the copy of the judgment as rendered in Suit No.208 of 1963.

(Sharad Kumar Sharma, J.) 05.07.2023 Ravi

 
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