CRLA/93/2018
2023 Latest Caselaw 290 UK

SL.          Office Notes,
No.   Date      reports,
               orders or                     COURT'S OR JUDGE'S ORDERS
             proceedings
             or directions
                  and
              Registrar's
              order with
              Signatures
                             CRLA No.93 of 2018

                             Hon'ble Sanjaya Kumar Mishra, J.

Hon'ble Alok Kumar Verma, J.

Mr. J.S. Virk, learned Deputy Advocate General for the State.

The matter is listed in the category to be mentioned.

While dictating the judgment, this Court is of the opinion that further hearing is required in the matter.

List this matter for further hearing before the regular assigned Bench.

(Alok Kumar Verma, J.)(Sanjaya Kumar Mishra, J.) 13.01.2023 (Grant urgent certified copy as per Rules) Pooja/Neha