AO/461/2022
2023 Latest Caselaw 286 UK

                    Office Notes,
                   reports, orders
                   or proceedings
SL.
         Date       or directions                      COURT'S OR JUDGES'S ORDERS
No
                   and Registrar's
                      order with
                     Signatures
      13.01.2023                     AO No. 461 of 2022
                                     Sri Vipin Sanghi, C.J.
                                     Sri Alok Kumar Verma, J.

Mr. V.K. Kohli, the learned Senior Counsel assisted by Mr. Dharmendra Barthwal, the learned counsel for the petitioners.

The translation of the impugned judgment has

not been filed.

Let the same be filed before the next date.

List on 28.06.2023.

                                         (Alok Kumar Verma, J.)          (Vipin Sanghi, C.J.)
                                             13.01.2023                      13.01.2023
                                     Rahul