CLCON/484/2018
2023 Latest Caselaw 243 UK

          IN THE HIGH COURT OF UTTARAKHAND
                     AT NAINITAL

                       SRI JUSTICE VIPIN SANGHI, C.J.

                              12TH JANUARY, 2023
        CONTEMPT PETITION NO. 484 OF 2018
Between:
Rajendra Singh                  ...............Petitioner.

and

R.K. Kunwar                                                ....Respondent


Counsel for the petitioner.         :   Mr. M.C. Kandpal, learned Senior
                                        Counsel assisted by Mr. Chitrarth
                                        Kandpal.

Counsel for the respondent          :   Mr. Yogesh Chandra Tiwari, learned
                                        Standing Counsel for the State of
                                        Uttarakhand..




Upon hearing the learned Counsel, the Court made the
following

JUDGMENT :

Mr. M.C. Kandpal, learned Senior Counsel appearing for

the petitioner states that this Contempt Petition has become

infructuous.

2. The same is, accordingly, dismissed as such.

________________ VIPIN SANGHI, C.J.

Dt: 12th January, 2023 Rathour