WPMS/835/2017
2023 Latest Caselaw 205 UK

          IN THE HIGH COURT OF UTTARAKHAND
                     AT NAINITAL

                       SRI JUSTICE VIPIN SANGHI, C.J.

                              11TH JANUARY, 2023
           WRIT PETITION (M/S) NO. 835 OF 2017

Between:
Hotel The Amaris                                        ...............Petitioner.

and

Uttarakhand Environment Protection and Pollution Control
Board, UEPPCB and others.               ....Respondents


Counsel for the petitioner.         :   Mr. Ramji Srivastava.

Counsel for the respondents         :   None for the respondents.




Upon hearing the learned Counsel, the Court made the
following

JUDGMENT :

Mr. Ramji Srivastava, learned counsel for the

petitioner seeks leave to withdraw the present writ petition

on the ground that the same has become infructuous. The

same is dismissed as such.

2. Consequently, pending applications, if any, also

stand dismissed.

________________ VIPIN SANGHI, C.J.

Dt: 11th January, 2023 Rathour