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CLCON/284/2018
2023 Latest Caselaw 173 UK

Citation : 2023 Latest Caselaw 173 UK
Judgement Date : 10 January, 2023

Uttarakhand High Court
CLCON/284/2018 on 10 January, 2023
       IN THE HIGH COURT OF UTTARAKHAND
                   AT NAINITAL

        THE HON'BLE THE CHIEF JUSTICE SRI VIPIN SANGHI

              CONTEMPT PETITION NO. 284 OF 2018

                       10th JANUARY, 2023

Between:

Chandra Pal                            ......           Petitioner

and

Deepak Rawat                           ......           Respondent



Counsel for the applicant    :    Mr. Narendra      Bali,   learned
                                  counsel

Counsel for the respondent   :    Mr. Jagdish Singh Bisht, learned
                                  Standing Counsel for the State


The Court made the following:

JUDGMENT:

Counsel for the petitioner, on instructions,

does not press the contempt petition, since the writ

petition, being Writ Petition (M/S) No. 892 of 2016, has

been dismissed by the Court.

2) The contempt petition is, accordingly,

dismissed as withdrawn.

________________ VIPIN SANGHI, C.J.

Dt: 10th JANUARY, 2023 Negi

 
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