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WPSB/412/2016
2023 Latest Caselaw 495 UK

Citation : 2023 Latest Caselaw 495 UK
Judgement Date : 23 February, 2023

Uttarakhand High Court
WPSB/412/2016 on 23 February, 2023
                   Office Notes,
                      reports,
                     orders or
                   proceedings
SL.
        Date       or directions                      COURT'S OR JUDGES'S ORDERS
No
                        and
                    Registrar's
                    order with
                    Signatures
      23.02.2023
                                   WPSB No. 412 of 2016
                                   Hon'ble Vipin Sanghi, C.J.
                                   Hon'ble Alok Kumar Verma, J.

Mr. C.D. Bahuguna, learned Senior Counsel

assisted by Mr. V.D. Bisen, learned counsel for the

petitioner.

Mr. Shubhang Dobhal, learned counsel for

respondent Nos. 1 to 3.

Mr. B.D. Upadhyay, learned Senior Counsel

assisted by Mr. Sunil Upadhyay, learned counsel for

respondent No. 4.

Arguments heard.

The writ petition is dismissed.

Interim stay dated 27.10.2016 is vacated.

Detailed judgment to follow.




                                       (Alok Kumar Verma, J)           (Vipin Sanghi, CJ)

                                             23.02.2023                  23.02.2023

                                   Rathour
   

 
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