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C24/79/2019
2023 Latest Caselaw 399 UK

Citation : 2023 Latest Caselaw 399 UK
Judgement Date : 14 February, 2023

Uttarakhand High Court
C24/79/2019 on 14 February, 2023
       IN THE HIGH COURT OF UTTARAKHAND
                   AT NAINITAL

       THE HON'BLE THE CHIEF JUSTICE SRI VIPIN SANGHI

       CIVIL MISC. TRANSFER APPLICATION (C-24) NO. 79 OF 2019

                       14th FEBRUARY, 2023

Between:

Saeed Ahmad & others              ......       Petitioners/Applicants

and

Smt. Tehzeeb & others             ......                 Respondents



Counsel for the petitioners   :   Mr. Inder    Pal    Kohli,   learned
                                  counsel

Counsel for the respondent    :   Mr.   Ashish     Joshi,      learned
                                  counsel for the UTC



The Court made the following:

JUDGMENT:

Since the connected petition, being Civil Misc.

Transfer Application (C-24) No. 53 of 2019, preferred by

respondent No. 1, has been allowed today by a separate

order, consequently, this petition is dismissed.

________________ VIPIN SANGHI, C.J.

Dt: 14th FEBRUARY, 2023 Negi

 
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