FA/61/2022
2023 Latest Caselaw 2262 UK

                    Office Notes,
                   reports, orders
                   or proceedings
SL.
         Date       or directions                     COURT'S OR JUDGES'S ORDERS
No
                   and Registrar's
                      order with
                     Signatures
      16.08.2023                     FA No. 61 of 2022
                                     Sri Vipin Sanghi, C.J.
                                     Sri Rakesh Thapliyal, J.

1. Mr. Veer Kunwar Singh, learned counsel for the appellant.

2. Mr. Anand Kumar Pandey, learned counsel for the respondent.

3. The Trial Court record has been received.

4. Registry is directed to prepare the paper-book and supply the same to learned counsels as per Rules, before the next date.

5. Learned counsels are directed to file true translation of the impugned judgment and other relevant documents, on which, they wish to place reliance.

6. List on 11.03.2024.

                                      (Rakesh Thapliyal, J.)            (Vipin Sanghi, C.J.)
                                                 16.08.2023                 16.08.2023
                                     NISHANT