CLCON/52/2023
2023 Latest Caselaw 982 UK

                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                   COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures
                                  CLCON No.52 of 2023
                                  Hon'ble Manoj Kumar Tiwari, J.

Mr. S.S. Yadav, Advocate for the petitioners.

Mr. J.S. Bisht, Standing Counsel the State of Uttarakhand.

Heard learned counsel for the parties.

Learned State Counsel submits that Special Appeal has been filed against the judgment passed by Writ Court, which is sought to be enforced.

In such view of the matter, list on 03.05.2023.

(Manoj Kumar Tiwari, J.) 11.04.2023 Arpan