WPSB/361/2022
2023 Latest Caselaw 980 UK

             IN THE HIGH COURT OF UTTARAKHAND

                                  AT NAINITAL
                   HON'BLE THE CHIEF JUSTICE SRI VIPIN SANGHI

                                          AND

                      HON'BLE SRI JUSTICE ALOK KUMAR VERMA


                WRIT PETITION (S/B) NO. 361 OF 2022

                               11TH APRIL, 2023

BETWEEN:
Manju Budhani (Rekhari)                                            .....Petitioner.
And

State of Uttarakhand & others                                      ....Respondents.

Counsel for the Petitioner : Mr. Prabhakar Joshi, learned counsel.

Counsel for the State : Mr. K.N. Joshi, learned Deputy Advocate General.

The Court made the following:

JUDGMENT: (per Hon'ble The Chief Justice Sri Vipin Sanghi)

Learned counsel for the petitioner, on instructions,

seeks leave to withdraw the present writ petition.

2. The writ petition is dismissed as withdrawn.

3. Pending application, if any, also stands disposed of.

(VIPIN SANGHI, C.J.)

(ALOK KUMAR VERMA, J.) Dated: 11th April, 2023 NISHANT