REF/6/2018
2023 Latest Caselaw 1125 UK

               Office Notes, reports,
SL.          orders or proceedings or
      Date                                             COURT'S OR JUDGES'S ORDERS
No           directions and Registrar's
               order with Signatures

                                          REF No.6 of 2018
                                          With
                                          CRLA No.23 of 2019
                                          Hon'ble Sharad Kumar Sharma, J.

Hon'ble Ravindra Maithani, J.

Mr. J.S. Virk, learned Deputy Advocate General along with Mr. Pankaj Joshi, learned Brief Holder for the State of Uttarakhand.

Mrs. Manisha Bhandari and Mr. Dhruv Chandra, learned counsel for the respondent in REF No.6 of 2018.

Heard.

Arguments concluded.

Judgment reserved.

(Ravindra Maithani, J.) (Sharad Kumar Sharma, J.) 25.04.2023 SS