WPSB/612/2018
2022 Latest Caselaw 3236 UK

                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                   COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures
                                  WPSB No.612 of 2018
                                  Shri Vipin Sanghi, C.J.
                                  Shri Ramesh Chandra Khulbe, J.

Mr. M.C. Pant, Mr. Pankaj Purohit, Mr. Sanjay Bhatt and Mr. Vinay Kumar, learned counsel for the petitioners. Mr. Anil Bisht, learned Additional Chief Standing Counsel along with Mr. B.P.S. Mer, learned Brief Holder for the State. List on 07.03.2023 along with connected matters to await the judgment of this Court in Writ Petition (S/B) No.616 of 2018.

(R.C. Khulbe, J.) (Vipin Sanghi, C.J.) 29.09.2022 SS/RB