WPSB/489/2021
2022 Latest Caselaw 3186 UK

                Office Notes,
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      Date                                   COURT'S OR JUDGES'S ORDERS
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                                  WPSB No.489 of 2021
                                  Shri Vipin Sanghi, C.J.
                                  Shri Ramesh Chandra Khulbe, J.

Mr. I.P. Gairola, learned counsel for the petitioner.

Mr. B.D. Upadhyaya, learned senior counsel assisted by Mr. Sunil Upadhyaya, learned counsel for respondent no.1.

Mr. Bhupesh Kandpal, learned counsel for respondent no.2.

Mr. Yogesh Pacholia, learned counsel for respondent no.3.

Learned senior counsel for respondent no.1 wishes to examine the judgment

of 2021, 'Nandan Singh and Others Vs. State of Uttarakhand and Another' dated 14.09.2022 and the several decisions referred to therein, before advancing his submissions.

List this case on 16.11.2022. Interim order to continue till the next date.

(R.C. Khulbe, J.) (Vipin Sanghi, C.J.) 27.09.2022 SK/RB