Citation : 2022 Latest Caselaw 2980 UK
Judgement Date : 15 September, 2022
Office Notes,
reports, orders
SL. or proceedings
Date COURT'S OR JUDGES'S ORDERS
No or directions and
Registrar's order
with Signatures
WPMS No. 1859 of 2022
Shri Sanjaya Kumar Mishra, J.
Shri S.S. Yadav, learned counsel for the petitioner.
Shri Pradeep Hairiya, learned Standing Counsel with Shri Hargovind Pant, learned Brief Holder for the State.
This is a correction application for correction in the order dated 22.08.2022 passed by this Court.
It is stated by learned counsel for the petitioner that a typographical error has crept in 5th line from bottom in paragraph 2 at page 2 of the judgment, instead of "District Magistrate" "District Judge" has been typed.
Hence, correction application 2 of 2022 is allowed.
Let the word "Judge" as mentioned above, be deleted in its place the word "Magistrate" be inserted. Rest of the order shall remain unchanged. Office to carry out the correction forthwith.
(Sanjaya Kumar Mishra, J.) 15.09.2022 SKS
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