SPLA/163/2022
2022 Latest Caselaw 3749 UK

               Office Notes,
              reports, orders
SL.           or proceedings
      Date                                         COURT'S OR JUDGES'S ORDERS
No           or directions and
             Registrar's order
              with Signatures
                                 SPLA No. 163 of 2022
                                 In
                                 CRLA No. 362 of 2022
                                 Shri Sanjaya Kumar Mishra, J.

Shri Alok Kumar Verma, J.

Shri Harshpal Sekhon, learned counsel for the applicant.

Shri J. S. Virk, learned Deputy Advocate General with Shri Rakesh Kumar Joshi, learned Brief Holder for the State.

Issue notice to the respondents on the question of granting leave to appeal filed against the judgment of acquittal and admission of Government Appeal by registered post acknowledgment due returnable within four weeks.

Postal requisite be filed within seven days. List on 14.02.2023.

(Alok Kumar Verma, J.) (Sanjaya Kumar Mishra, J.) 22.11.2022 (Grant urgent certified copy of this order, as per Rules.) SKS