Citation : 2022 Latest Caselaw 1626 UK
Judgement Date : 25 May, 2022
Office Notes,
reports, orders or
SL. proceedings or
Date COURT'S OR JUDGES'S ORDERS
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Registrar's order
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WPSS No. 941 of 2022
Hon'ble Manoj Kumar Tiwari, J.
Mr. I.D. Paliwal, Advocate for the petitioner.
Mr. P.C. Bisht, Additional C.S.C. and Mrs. Indu Sharma, Brief Holder for the State of Uttarakhand.
Heard learned counsel for the parties.
Learned counsel for the parties are unanimous on the point that identical controversy has been decided by this Court in WPSS No. 711 of 2022.
In such view of the matter, the writ petition is disposed of in terms of the judgment dated 25.04.2022 rendered in WPSS No. 711 of 2022.
(Manoj Kumar Tiwari, J.) 25.05.2022 Arpan
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