ABA/150/2021
2022 Latest Caselaw 1613 UK

Citation : 2022 Latest Caselaw 1613 UK
Judgement Date : 24 May, 2022

Uttarakhand High Court

ABA/150/2021 on 24 May, 2022

                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                       COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures
                                  ABA No. 150 of 2021
                                  Hon'ble Sharad Kumar Sharma, J.

Mr. Raj Kamal Parshar, Advocate, for the applicant.

Mr. Lalit Miglani, A.G.A. assisted by Ms. Lata Negi, Brief Holder, for the State of Uttarakhand.

Arguments heard.

Judgment reserved.

(Sharad Kumar Sharma, J.) Dated 24.05.2022 Shiv

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