CLCON/721/2019
2022 Latest Caselaw 989 UK

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                                  CLCON No. 721 of 2019
                                  Hon'ble Manoj Kumar Tiwari, J.

There is no representation for the petitioner.

Mr. V.S. Rawat, Advocate for the respondent.

Learned counsel for the respondent apprised the Court that Special Appeal has been filed against the judgment rendered by learned Single Judge and is pending before Division Bench of this Court.

In such view of the matter, list this matter in the month of May, 2022.

(Manoj Kumar Tiwari, J.) 29.03.2022 Arpan