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WPMS/2379/2021
2022 Latest Caselaw 982 UK

Citation : 2022 Latest Caselaw 982 UK
Judgement Date : 29 March, 2022

Uttarakhand High Court
WPMS/2379/2021 on 29 March, 2022
             Office Notes, reports,
             orders or proceedings
SL.
      Date     or directions and                   COURT'S OR JUDGES'S ORDERS
No
             Registrar's order with
                  Signatures

                                      WPMS No.2379 of 2021
                                      Hon'ble Sharad Kumar Sharma, J.

Mr. Bhuwan Bhatt, Advocate for the petitioner.

Mr. M.S. Bisht, Brief Holder for the State of Uttarakhand.

Mr. Rajat Mittal, Advocate for respondent no.5.

Put up this writ petition on 31.03.2022. In the meantime, either of the counsel for the parties may supply the copy of the Division Bench judgment rendered in SPA No.416 of 2021.

(Sharad Kumar Sharma, J.) 29.03.2022 Arti

 
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