CRJA/13/2016
2022 Latest Caselaw 1053 UK

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                                  CRJA No.13 of 2016
                                  Shri Sanjaya Kumar Mishra, ACJ.
                                  Shri Ramesh Chandra Khulbe, J.

Mr. Aditya Pratap Singh, learned Amicus Curiae for the appellant.

Mr. J.S. Virk, learned Dy. Advocate General along with Mr. Rakesh Joshi, learned Brief Holder for the State.

Heard.

Judgment reserved.

(R.C. Khulbe, J.) (S.K. Mishra, ACJ.) 31.03.2022 SS/RB