WPMS/140/2022
2022 Latest Caselaw 1019 UK

Citation : 2022 Latest Caselaw 1019 UK
Judgement Date : 30 March, 2022

Uttarakhand High Court

WPMS/140/2022 on 30 March, 2022

 IN THE HIGH COURT OF UTTARAKHAND
                      AT NAINITAL
          ON THE 30TH DAY OF MARCH, 2022
                             BEFORE:
  HON'BLE SHRI JUSTICE MANOJ KUMAR TIWARI


        WRIT PETITION (M/S) No. 118 of 2022

BETWEEN:

Mahindra Singh                                ... Petitioner
        (By Mr. Avidit Noliyal, Advocate)

AND:
Rashid Hussain & others                       ... Respondents
        (None present for the respondents)

                       With
        WRIT PETITION (M/S) No. 138 of 2022
        WRIT PETITION (M/S) No. 140 of 2022


                            JUDGMENT

1. Mr. Avdit Noliyal, learned counsel appearing for the petitioner submits at the bar that petitioner seeks permission to withdraw the present writ petitions.

2. In the interest of justice, permission is granted.

3. The writ petitions are dismissed as withdrawn.

(MANOJ KUMAR TIWARI, J.) Aswal

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