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WPSS/1139/2022
2022 Latest Caselaw 1859 UK

Citation : 2022 Latest Caselaw 1859 UK
Judgement Date : 27 June, 2022

Uttarakhand High Court
WPSS/1139/2022 on 27 June, 2022
                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                         COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures
                                  WPSS No. 1139 of 2022
                                  Hon'ble Manoj Kumar Tiwari, J.

Mr. Deepak Joshi, learned counsel for the petitioners.

Mr. H.M. Raturi, learned Deputy Advocate General for the State of Uttarakhand.

List this case on 28.06.2022, as fresh, to enable learned counsel for the State to get instructions, as to whether judgment rendered by Division Bench of this Court in the case of Bala Dutt Sharma vs. State of Uttarakhand & others (SPA No. 131 of 2010) has been reviewed or not.

(Manoj Kumar Tiwari, J.) 27.06.2022 Aswal

 
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