CRLA/463/2013
2022 Latest Caselaw 2252 UK

               Office Notes,
              reports, orders
SL.           or proceedings
      Date                                   COURT'S OR JUDGES'S ORDERS
No           or directions and
             Registrar's order
              with Signatures
                                 CRLA No. 463 of 2013

                                 Hon'ble S.K. Mishra, J.

Hon'ble R.C. Khulbe, J.

This matter is taken up under to be mentioned category.

Ms. Manisha Bhandari, the learned counsel holding brief of Ms. Pushpa Joshi, the learned Senior Advocate for the appellant is heard Arguments concluded. Reserved for judgment. In case, the learned counsel for the appellant wish to file additional written submission they may submit the same within ten days.

(R.C. Khulbe, J.) (S.K. Mishra, J.) 22.07.2022 PV