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WPSS/633/2021
2022 Latest Caselaw 2200 UK

Citation : 2022 Latest Caselaw 2200 UK
Judgement Date : 20 July, 2022

Uttarakhand High Court
WPSS/633/2021 on 20 July, 2022
                   Office Notes,
                reports, orders or
                 proceedings or
SL. No   Date                                     COURT'S OR JUDGES'S ORDERS
                  directions and
                Registrar's order
                 with Signatures
                                     WPSS No. 633 of 2021
                                     with
                                     WPSS No. 877 of 2021
                                     Hon'ble Manoj Kumar Tiwari, J.

Mr. Kailash Chandra Tiwari, Advocate for the petitioner.

Mr. N.P. Sah, Standing Counsel for the State of Uttarakhand.

List these cases on 26.07.2022. Meanwhile, learned Standing Counsel to get instructions in the matter, as to whether the case is covered by the judgment rendered in Writ Petition (S/B) No. 162 of 2002, 'Bhuwan Chandra Kandpal v. State of Uttarakhand and others'.

(Manoj Kumar Tiwari, J.) 20.07.2022 Navin

 
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