CRLA/200/2016
2022 Latest Caselaw 2131 UK

Citation : 2022 Latest Caselaw 2131 UK
Judgement Date : 14 July, 2022

Uttarakhand High Court

CRLA/200/2016 on 14 July, 2022

               Office Notes,
              reports, orders
SL.           or proceedings
      Date                                     COURT'S OR JUDGES'S ORDERS
No           or directions and
             Registrar's order
              with Signatures
                                 CRLA No. 200 of 2016
                                 Hon'ble S.K. Mishra, J.

Hon'ble Alok Kumar Verma, J.

Mr. Aditya Singh, the learned counsel for the appellant.

Mr. J.S. Virk, the learned Deputy Advocate General for the State.

Hearing concluded. Judgment reserved.

(Alok Kumar Verma, J.) (S.K. Mishra, J.) 14.07.2022

AK/SB

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