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SPA/218/2022
2022 Latest Caselaw 2108 UK

Citation : 2022 Latest Caselaw 2108 UK
Judgement Date : 13 July, 2022

Uttarakhand High Court
SPA/218/2022 on 13 July, 2022
                    Office Notes,
                   reports, orders
                   or proceedings
SL.
         Date       or directions                    COURT'S OR JUDGES'S ORDERS
No
                   and Registrar's
                      order with
                     Signatures
      13.07.2022                     SPA No. 218 of 2022
                                     Hon'ble Vipin Sanghi, C.J.
                                     Hon'ble R.C. Khulbe, J.

Mr. A.S. Rawat, learned Senior Counsel assisted by Mr. B.M. Pingal, learned counsel for the appellant.

Mr. Pradeep Joshi, learned Additional Chief Standing Counsel for the State-respondents.

For the reasons stated, this Court does not find any merit in the present special appeal. It is, hereby, dismissed.

Detailed judgment to follow.




                                        (R.C. Khulbe, J.)            (Vipin Sanghi, C.J.)
                                           13.07.2022                      13.07.2022

                                     NISHANT
 

 
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