CRLR/16/2022
2022 Latest Caselaw 88 UK

                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                    COURT'S OR JUDGES'S ORDERS
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                                  CRLR No.16 of 2022
                                  Hon'ble R.C. Khulbe, J.

Mr. Zafar Siddique, learned counsel for the revisionists.

Mrs. Pushpa Bhatt, learned Dy.A.G. along with Mrs. Pramod Tiwari, learned B.H. for the State.

Heard.

This criminal revision is preferred against the judgment and order dated 22.11.2021 passed by the Principal Judge, Family Court, Haldwani in Misc. Criminal Case No.172 of 2021 "Smt. Khizra Islam Vs. Kamran Uddin.

Admit.

Summon the LCR.

Issue notice to the private respondent. Steps to be taken within seven days. List on 14.03.2022.

(R.C. Khulbe, J.) 10.01.2022 Sukhbant