CRLR/1/2022
2022 Latest Caselaw 54 UK

                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                    COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures
                                  CRLR No.1 of 2022
                                  Hon'ble R.C. Khulbe, J.

Mr. Nalin Saun, learned counsel for the revisionist.

Mr. J.S. Virk, learned Dy.A.G. for the State. Heard.

This criminal revision is preferred against the judgment and order dated 26.10.2021 passed by the learned Judge, Family Court, Dehradun in case no. 509 of 2019 "Smt. Archana Bhatt and another Vs. Rakesh Bhatt".

Admit.

Issue notice to respondent no.2. Steps to be taken within seven days. List on 17.02.2022.

(R.C. Khulbe, J.) 05.01.2022 Sukhbant