CRLR/444/2021
2022 Latest Caselaw 15 UK

                Office Notes,
             reports, orders or
SL.           proceedings or
      Date                                    COURT'S OR JUDGES'S ORDERS
No             directions and
             Registrar's order
              with Signatures
                                  CRLR No.444 of 2021
                                  Hon'ble R.C. Khulbe, J.

Mr. Gaurav Bahl and Mr. Prabhat Bohra, learned counsel for the revisionist.

Mrs. Meena Bisht, learned B.H. for the State. Heard.

This criminal revision is preferred against the judgment and order dated 16.09.2021 passed by Judge, Family Court, Haldwani in Misc. Criminal Case No.310 of 2019 as well as order dated 16.02.2021 passed by Principal Judge, Family Court, Haldwani in "Smt. Rajani Palaria Vs. Navneet Salwan.

Admit.

Issue notice to the private respondent. Steps to be taken within seven days. List after service.

(R.C. Khulbe, J.) 03.01.2022 Sukhbant