WPMS/2094/2020
2022 Latest Caselaw 454 UK

                        Office Notes,
                       reports, orders
                       or proceedings
SL. No      Date                                         COURT'S OR JUDGES'S ORDERS
                      or directions and
                      Registrar's order
                       with Signatures
         25.02.2022                       WPMS No. 2094 of 2020

                                          Shri Sanjaya Kumar Mishra, ACJ.
                                                Mr. Bhupesh Kandpal, learned
                                          counsel for the petitioner.
                                                Mr. Abhijay Negi, learned counsel
                                          for the respondent.

Heard learned counsel for the

parties.

Arguments concluded.

Judgment reserved.

(S.K. Mishra, ACJ.) 25.02.2022

Negi